RAKESH SRIVASTAVA,SHEKHAR KUMAR YADAV

46 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	20
Disposed off/Decided on merits	14
Dismissed on merits/Rejected	7
Reference Disposed off	5

IMTIYAJ AND OTHERS v. State of U.P. THRU PRINC. SECY HOME DEPT CIVIL SECTT LUCKNOW AND OTHERS — Allahabad High Court (2022-01-07)
NARENDRA SINGH ALIAS MANNA SINGH v. STATE OF U P THR.SECY HOME DEPT.CIVIL SECTT LKO — Allahabad High Court (2022-01-07)
MATA PRASAD v. State of U.P.THRU.PRIN.SECY.HOME,LUCKNOW AND OTHERS — Allahabad High Court (2022-01-07)
KM. SONIKA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-01-07)
MUSKAN KHAN AND ANOTHER v. State of U.P. THROUGH SECRETARY, DEPARTMENT OF HOME CIVIL SECRETARIAT UP LUCKNOW AND ORS — Allahabad High Court (2022-01-07)
MOHD. IDREES AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-01-07)
VIVEK JAIN N.R.H.M v. C.B.I THRU DIR. NEW DELHI AND ANR. — Allahabad High Court (2022-01-07)
ARUSHI ARYA @ SHABNAM BANO AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-01-07)
SONI DEVI AND ANOTHER v. State of U.P. THROUGH ITS PRIN.SECY.HOME,AND OTHERS — Allahabad High Court (2022-01-07)
SULOCHANA THRU. FATHER RAM KISHORE v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-01-07)