RAKESH SRIVASTAVA,SAURABH LAVANIA

766 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

766

Disposed off/Decided on merits	319
Dismiss other than merit(DD/Non Prosec./Abated)	250
Dismissed on merits/Rejected	141
Reference Disposed off	56

ASHISH KUMAR SHARMA @ ASHISH SHARMA AND OTHERS v. STATE OF U.P. THRU. CHIEF SECY., HOME, LKO. AND OTHERS — Allahabad High Court (2022-03-16)
SMT. SADHNA TIWARI v. STATE OF U.P. THRU. PRIN. SECY. MINI OF HOME U.P. LKO. AND OTHERS — Allahabad High Court (2022-03-16)
ANOOP KUMAR PANDEY v. STATE OF U.P.THRU. ADDL. CHIEF SECY. HOME CIVIL SECRT. LKO. AND ORS — Allahabad High Court (2022-03-16)
MANJU KAUSHAL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2022-03-16)
AVADHESH KUMAR DUBEY v. STATE OF U.P. THRU. ADDL. CHIEF SECY. GOVT. OF U.P. AND OTHERS — Allahabad High Court (2022-03-16)
SMT. KAJAL AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-03-16)
SHASHIKANT MISHRA v. STATE OF U.P. THRU. PRIN. SECY. DEPT. OF HOME CIVIL SECRT. U.P. GOVT. LKO. AND ORS — Allahabad High Court (2022-03-16)
VISHWANATH PANDEY v. STATE OF U.P THRU. THE PRIN. SECY. HOME CIVIL SECRT. U.P. GOVT. LKO. AND ORS — Allahabad High Court (2022-03-16)
SHIV PRATAP SINGH v. STATE OF U.P. THRU. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-03-16)
GEETA DEVI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME, LKO. AND OTHERS — Allahabad High Court (2022-03-16)