RAKESH SRIVASTAVA,SANJAY KUMAR PACHORI

136 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

136

Disposed off/Decided on merits	66
Dismissed on merits/Rejected	46
DISMISSED AS WITHDRAWN	11
Allowed/Partly Allowed on merits/Granted	6
DISMISSED AS INFRUCTUOUS	5
DISMISSED AS NOT PRESSED	2

SHEETAL DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-09-20)
BHANU PRATAP v. STATE OF U.P. THRU. PRIN. SECY. HOME AND 5 OTHERS — Allahabad High Court (2022-09-20)
SAVITA SAROJ v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. LKO. U.P. AND OTHERS — Allahabad High Court (2022-09-20)
YAMEEN AHMAD ALIAS MOHAMMAD YAMEEN v. STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. DEPTT. HOME GOVT. U.P. CIVIL SECRT. LKO. AND ORS — Allahabad High Court (2022-09-20)
RAJESH v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-09-20)
DEEPAK KUMAR THRU. GUARDIAN JAY KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-09-20)
AJJU ALIAS PREMRAJ AND OTHERS v. STATE OF U.P. THRU PRIN SECY HOME DEPTT CIVIL SECTT LKO AND OTHERS — Allahabad High Court (2022-09-20)
RAMPATI TIWARI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-09-20)
AJAY KUMAR DUBEY v. STATE OF U.P. THRU. PRIN. SECY., HOME, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-09-20)
MAHESH SINGH AND ANOTHER v. STATE OF U.P. THRU. ITS SECY. DEPTT. OF HOME AFFAIRS CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-09-20)