RAKESH SRIVASTAVA,MANISH MATHUR

41 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	29
Dismiss other than merit(DD/Non Prosec./Abated)	7
Dismissed on merits/Rejected	5

MOHD. SHAFI v. STATE OF UP THRU. ADDL. CHIEF SECY. HOME CIVIL SECRTT. GOVT. OF UP LKO AND OTHERS — Allahabad High Court (2022-05-16)
RAVI PRAKASH MISHRA v. THE STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-05-16)
MOHMMAD RAHISH v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-05-16)
SMT. NEELAM AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2022-05-16)
MATEEN AHMAD (IN FIR MATEEN) v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-05-16)
BUDDHILAL KASHYAP AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-05-16)
FAISAL AHMAD AND OTHERS v. D.M. SITAPUR AND OTHERS — Allahabad High Court (2022-05-16)
RAGENDRA KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-05-16)
SMT. PRIYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME, LKO. AND OTHERS — Allahabad High Court (2022-05-16)
Moh Sharik Khan (IN FIR MOH. SHARIF KHAN) AND ORS. v. State of U.P THRU. PRIN. SECY. HOME and Others — Allahabad High Court (2022-05-16)