RAKESH SRIVASTAVA,BRIJ RAJ SINGH

331 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

331

Disposed off/Decided on merits	165
Dismissed on merits/Rejected	120
Dismiss other than merit(DD/Non Prosec./Abated)	39
Allowed/Partly Allowed on merits/Granted	5
Decided in terms of compromise	1
Consigned to Record	1

GURJEET SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2022-09-28)
RIYAZUL HASNAIN AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2022-09-28)
SMT. SHIKHA TIWARI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 3 OTHERS — Allahabad High Court (2022-09-28)
ANWAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. (HOME), LKO. AND 3 OTHERS — Allahabad High Court (2022-09-28)
MADAN PAL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPT. LKO. AND 2 OTHERS — Allahabad High Court (2022-09-28)
ANEETA RAWAT v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2022-09-08)
SANT KUMAR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME AND OTHERS — Allahabad High Court (2022-09-08)
HEENA BANO v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2022-09-08)
SHIVAKANT MISHRA AND ANOTHER v. STATE OF U.P. THRU SECY HOME DEPTT CIVIL SECTT LKO AND OTHERS — Allahabad High Court (2022-09-08)
SMT. DEEPIKA AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2022-09-08)