RAKESH SRIVASTAVA,ALOK MATHUR

125 recorded High Court judgment(s) · 2022–2024

Courts

Allahabad High Court

125

Disposed off/Decided on merits	49
Reference Disposed off	38
Dismissed on merits/Rejected	20
Dismiss other than merit(DD/Non Prosec./Abated)	17
Allowed/Partly Allowed on merits/Granted	1

AFSAR ALI and ORS. v. STATE OF U.P. and ANR. — Allahabad High Court (2024-01-03)
SHIVANI MISRA v. STATE OF UP THROUGH SECRETARY HOME DEPT AND OTHERS — Allahabad High Court (2022-01-21)
SMT.SEEMA BAJPAI AND ANOTHER v. STATE OF U.P.THRU. ITS PRIN. SECRY. HOME CIVIL SECRTT. ,LKO. AND OTHERS — Allahabad High Court (2022-01-21)
VIMAL TIWARI AND ANOTHER v. STATE OF U.P. THRU. THE PRIN.SECY. HOME DEP, CIVIL SACHIWALAYA LKO AND OTHERS — Allahabad High Court (2022-01-21)
SMT. RAKSHA DEVI AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. U.P. GOVT. CIVIL SECRTT. LKO AND ORS — Allahabad High Court (2022-01-21)
SUMER SINGH AND OTHERS v. STATE OF U.P. THROUGH SECY. HOME DEPT. LKO. AND OTHERS — Allahabad High Court (2022-01-21)
MEEKAIL and ors. v. state of UP through Principal Secretary Home lko and ors. — Allahabad High Court (2022-01-21)
Anjana and anr. v. STATE OF U.P. THROUGH PRINCIPAL secy. HOME, CIVIL SECRETARIAT LUCKNOW AND OTHERS — Allahabad High Court (2022-01-21)
ANUJ SRIVASTAVA v. STATE OF UP THROUGH PRINCIPAL SECY. DEPT. OF HOME LKO AND OTHERS — Allahabad High Court (2022-01-21)
Sushil Saxena @ Sushil Kumar and anr. v. State of U.P. through Principal Secretary, Department of Home, lucknow and ors. — Allahabad High Court (2022-01-21)