RAKESH SRIVASTAVA,AJAI KUMAR SRIVASTAVA-I

526 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

526

Dismissed on merits/Rejected	229
Disposed off/Decided on merits	164
Dismiss other than merit(DD/Non Prosec./Abated)	108
Reference Disposed off	21
Allowed/Partly Allowed on merits/Granted	3
Consigned to Record	1

MOTILAL v. U.P. STATE INFORMATION COMMISSION LKO. AND OTHERS — Allahabad High Court (2022-05-27)
SMT. ANAMIKA SRIVASTAVA v. ANOOP SRIVASTAVA — Allahabad High Court (2022-05-27)
DEVI SHANKAR PANDEY v. STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. OF U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-05-27)
M/S RAJJAN LAL ENTERPRISES, RAIBARELI THRU. ITS PROPRIETOR RAJJAN LAL YADAV AND ANOTHER v. STATE OF U.P. THRU. COLLECTOR, RAIBARELI AND OTHERS — Allahabad High Court (2022-05-27)
SHIVSHANKER TIWARI v. M.D. U.P. POWER CORPORATION LTD. LKO. AND OTHERS — Allahabad High Court (2022-05-27)
Sadab and another v. State of U.P. THRU. PRIN. SECY. IRRIGATION AND Others — Allahabad High Court (2022-05-27)
NEETU SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. COOPERATIVE, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-05-27)
M/S GRAVITY MANAGEMENT SERVICES M.I.G. THRU. ITS PROPRIETOR /RAM NARESH VERMA LKO. v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF MINORITY WELFARE AND WAQF LKO. AND 2 OTHERS — Allahabad High Court (2022-05-27)
AJITA DUBEY v. AKSHAY TRIPATHI — Allahabad High Court (2022-05-27)
RAVI KANT GUPTA v. SANCHIT GUPTA AND ANOTHER — Allahabad High Court (2022-05-27)