RAKESH SRIVASTAVA

318 recorded High Court judgment(s) · 2017–2022

Courts

Allahabad High Court

318

Disposed off/Decided on merits	136
Dismiss other than merit(DD/Non Prosec./Abated)	106
Dismissed on merits/Rejected	50
Allowed/Partly Allowed on merits/Granted	20
Allowed/Partly Allowed on merits	6

SMT. SARITA BAJPAI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF BASIC EDU. AND 3 OTHERS — Allahabad High Court (2022-08-18)
NAGENDRA UPADHYAY v. U.P. COOPERATIVE FEDERATION LTD. THRU. ITS MANAGING DIRECTOR, LKO. AND ANOTHER — Allahabad High Court (2022-08-18)
DR. NARVADESHWAR PANDEY v. STATE OF U.P. THRU. PRIN. SECY. LKO. AND 9 OTHERS — Allahabad High Court (2022-08-18)
SMT. RAJKUMARI v. STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF BASIC EDUCATION, LKO. AND OTHERS — Allahabad High Court (2022-08-18)
SATYANARAYAN DUBEY v. STATE OF U.P. THRU. PRIN. SECY. TRANSPORT DEPTT. LKO. AND 2 OTHERS — Allahabad High Court (2022-08-18)
RAJENDRA PRAKASH MISHRA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF BASIC EDUCATION, LKO. AND OTHERS — Allahabad High Court (2022-08-18)
VIRENDRA KUMAR v. UNION OF INDIA THRU. SECY. AND CHAIRMAN DEPTT. OF TELECOMMUNICATION, MINI.OF COMM. AND IT AND ORS. — Allahabad High Court (2022-08-18)
RAKESH KUMAR SINGH v. UNION OF INDIA THRU. ITS SECY. MINISTRY OF COMMUNICATION, GOVT. OF INDIA, NEW DELHI AND OTHERS — Allahabad High Court (2022-08-18)
SMT. GEETA v. STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF BASIC EDUCATION, LKO. AND OTHERS — Allahabad High Court (2022-08-18)
NAVEEN KUMAR KHARE v. UNION OF INDIA THRU. ITS SECY. MINISTRY OF COMMUNICATION, GOVT. OF INDIA, NEW DELHI, AND OTHERS — Allahabad High Court (2022-08-18)