LexRAKESH MOHAN PANDEY
1,433 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1433 |
Disposal nature
| DISMISSED | 821 |
| DISPOSED OFF | 307 |
| WITHDRAWN | 138 |
| INFRUCTUOUS | 106 |
| ALLOWED | 47 |
| PARTLY ALLOWED | 6 |
| NON PROSECUTION | 4 |
| REJECTED | 2 |
Recent judgments
- MUKESH R. NIRALA A.K.A. MUKESH KUMAR NIRALA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-12-08)
- SWATI DEWANGAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-12-08)
- SHEELA MISHRA v. SHANKAR BANERJEE — Chhattisgarh High Court (2025-09-03)
- DILIP JHA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-26)
- M/S SHRIKISHAN AND COMPANY PRIVATE LIMITED v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-26)
- MOHAMMAD SALIM ROKADIYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-26)
- MADHULIKA SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-26)
- MAYA ANCHAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-26)
- RKTC INFRATECH LIMITED v. SOUTH EASTERN COALFIELDS LIMITED — Chhattisgarh High Court (2025-05-26)
- M/S SUVARNADEEP INFRA PRIVATE LIMITED v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-05-26)