LexRAKESH MOHAN PANDEY
17,727 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 17727 |
Disposal nature
| DISPOSED OFF | 6666 |
| DISMISSED | 5802 |
| WITHDRAWN | 2300 |
| ALLOWED | 1954 |
| INFRUCTUOUS | 272 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 214 |
| PARTLY ALLOWED | 210 |
| REJECTED | 181 |
Recent judgments
- BUDDHA DEV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- Palash Kumar Dewangan v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- RAVI KUMAR JAISWAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- NILESH BHARADWAJ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- AASHA RAM SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- PRAMOD KUMAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- MINOR SUMERA AHMED KHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- UMESH KUMAR SHRIVAS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- NEHA SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- GOVIND KUMAR SAO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)