LexRAKESH KUMAR,. PRAKASH CHANDRA JAISWAL
114 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 114 |
Disposal nature
| ALLOWED | 63 |
| DISMISSED | 33 |
| ABATED | 5 |
| DISPOSED | 5 |
| DISPOSAL WITH OBSERVATION | 4 |
| WITHDRAWN | 3 |
| D.F.D. (PRE-EMPTORY) | 1 |
Recent judgments
- Praveen Kumar Mehtar @ Praveen Kumar @ Parbin Kumar v. The State of Bihar — Patna High Court (2019-10-14)
- Sandeep Kumar Singh @ Sandeep Prakash Singh v. The State of Bihar — Patna High Court (2019-10-14)
- Rupesh Kumar v. The State of Bihar — Patna High Court (2019-10-14)
- Sudhir Raj v. The State of Bihar — Patna High Court (2019-10-14)
- Pradeep Sah v. The State of Bihar — Patna High Court (2019-10-14)
- Kishore Kumar v. The State of Bihar — Patna High Court (2019-09-23)
- Bir Bahadur Singh v. The State of Bihar — Patna High Court (2019-09-23)
- Sujeet Poddar v. The State Of Bihar — Patna High Court (2019-05-16)
- Ajit Poddar v. The State Of Bihar — Patna High Court (2019-05-16)
- Shankar Poddar and Anr. v. The State Of Bihar — Patna High Court (2019-05-16)