RAKESH KUMAR, (O)
26 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 26 |
Disposal nature
| DISMISSED | 20 |
| WITHDRAWN | 3 |
| (unspecified) | 2 |
| D.F.D. FOR NON APPEARANCE | 1 |
Recent judgments
- ASHOK KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- RAKESH PRASAD and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- AMKESH PRASAD and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- VARUN KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- SRI SASHIBHUSHAN KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- AMITABH KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- ABHAY PRAKASH DIWAKAR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- SANJAY KUMAR AMBASTHA and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- MOHAMMAD NASIM UD DIN and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
- PRAKASH CHANDRA GUPTA and ANR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-25)
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