LexRAKESH KUMAR,M.SEETHARAMA MURTI
104 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 104 |
Disposal nature
| WITHDRAWN | 86 |
| DISPOSED OF NO COSTS | 7 |
| ALLOWED NO COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED | 3 |
Recent judgments
- M/s Suman Refinaries Pvt Ltd., v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2019-12-06)
- Bussa Rajendra, v. The Deputy Transport Commissioner, — Andhra Pradesh High Court (2019-12-06)
- PRINCIPAL COMISSIONER OF INCOME TAX-II v. A K V LOGISTICS PVT LTD — Andhra Pradesh High Court (2019-12-05)
- VUNNAM NARASIMHA RAO v. THE STATE OF AP — Andhra Pradesh High Court (2019-12-05)
- P. MUNAIAH v. UNION OF INDIA — Andhra Pradesh High Court (2019-12-05)
- K V SUBRAMANYAM v. UNION OF INDIA — Andhra Pradesh High Court (2019-12-05)
- P. MUNAIAH v. UNION OF INDIA — Andhra Pradesh High Court (2019-12-05)
- K.B. NAIDU v. Union of India — Andhra Pradesh High Court (2019-12-05)
- PR. COMISSIONER v. A K V LOGISTICS — Andhra Pradesh High Court (2019-12-05)
- PRINCIPAL COMISSSIONER OF INCOME TAX-II v. A K V LOGISTICS PVT LTD., — Andhra Pradesh High Court (2019-12-05)