RAKESH KUMAR,M.GANGA RAO

37 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• CH UMA MAHESWARI v. STATE BANK OF INDIA — Andhra Pradesh High Court (2020-01-22)
• Ch. Uma Maheshwari v. State Bank of India — Andhra Pradesh High Court (2020-01-22)
• CHAYANAM VENKATESWARLU v. The Andhra Bank, — Andhra Pradesh High Court (2020-01-08)
• Smt. K. Mahalakshmi, v. CANARA BANK — Andhra Pradesh High Court (2020-01-08)
• KOTAK v. ADITYA — Andhra Pradesh High Court (2020-01-08)
• Kotak Mahindra Bank Limited, v. M/s Aditya Agro Foods — Andhra Pradesh High Court (2020-01-08)
• THE COMMISSIONER OF CUSTOMS, VISAKHAPATNAM v. HANUMAN TIMBERS CO., VISAKHAPATNAM DIST — Andhra Pradesh High Court (2020-01-07)
• M/s.Syed Jewellary, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-01-07)
• THE COMMISSIONER OF CUSTOMS, VISAKHAPATNAM v. HANUMAN TIBERS CO., VISAKHAPATNAM — Andhra Pradesh High Court (2020-01-07)
• THE COMMISSIONER OF CUSTOMS v. HANUMAN TIMBERS CO., — Andhra Pradesh High Court (2020-01-07)