RAKESH KUMAR,K SURESH REDDY

32 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• M/s, Rajadhani Educational Academy v. The Ministry of Finance, — Andhra Pradesh High Court (2020-07-21)
• M/s. Sri Lakshmi Rice Mill, v. The Assistant Commissioner (S.T)-II — Andhra Pradesh High Court (2020-07-21)
• SRI LAKSHMI RICE MILL v. THE ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2020-07-21)
• Potnuru Satish v. The Andhra Bank, (Now Union Bank of India) — Andhra Pradesh High Court (2020-07-20)
• Kandukuri Murali Mohan v. State Bank of India, — Andhra Pradesh High Court (2020-07-20)
• M/s LAKSHMI VENKATESWARA AGENCICES v. UNION BANK OF INDIA — Andhra Pradesh High Court (2020-07-20)
• M/s. Kotrike Industries Private Limited v. The Commercial Tax Officer, — Andhra Pradesh High Court (2020-07-20)
• CHENNU VENKATA NARAYANA, KRISHNA DT., v. STATE OF AP., REP PP., — Andhra Pradesh High Court (2020-07-07)
• JAMPANA VENKATA KUMARA VARMA v. STATE OF A.P., REP. BY P.P., — Andhra Pradesh High Court (2020-07-07)
• P M REDDY v. UNION OF IND — Andhra Pradesh High Court (2020-06-22)