RAKESH KUMAR JAIN,. SUVIR SEHGAL

179 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• DEVA SINGH (DECEASED) THROUGH HIS LR v. FINANCIAL COMMISSIONER CUM ADDITIONAL CHIEF SECRETARY AND OTHERS — Punjab & Haryana High Court (2020-03-06)
• THAKURDWARA THROUGH AMAR NATH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-12-06)
• SANTOKH SINGH AND OTHERS v. AUTHORIZED OFFICER , DEWAN HOUSING FINANCE CORPORATION LTD — Punjab & Haryana High Court (2019-11-27)
• JINDERPAL SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-11-27)
• M/S SAPPHIRE DIGITAL PRINTERS AND ORS v. PUNJAB NATIONAL BANK AND ORS — Punjab & Haryana High Court (2019-11-27)
• VIJAY SAROHA v. STATE BANK OF INDIA AND ORS — Punjab & Haryana High Court (2019-11-27)
• MADHU BANSAL AND ANOTHER v. PUNJAB AND SIND BANK AND OTHERS — Punjab & Haryana High Court (2019-11-27)
• INDIAN OVERSEAS BANK v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-11-27)
• M/S TATA CAPITAL FINANCIAL SERVICES LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-11-27)
• M/S PIYUSH OVERSEAS PVT. LTD. AND ANOTHER v. STATE BANK OF INDIA — Punjab & Haryana High Court (2019-11-27)