RAKESH KUMAR JAIN,. AVNEESH JHINGAN

31 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• NARENDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-07-25)
• SACHIN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-07-25)
• INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2019-07-25)
• AVTAR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2019-07-25)
• KAWALJEET SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-07-25)
• SIEL CHEMICAL COMPLEX A UNIT OF MAWANA SUGARS LTD. v. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION AND ORS — Punjab & Haryana High Court (2019-07-25)
• M/S PK & COMPANY v. THE STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2019-07-25)
• INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2019-07-25)
• SH. KATASI RAM KAKKAR v. HOUSING DEVEIOPMENT FINANCE CORPORATION LTD. & ORS. — Punjab & Haryana High Court (2019-07-25)
• SANJIV KUMAR AND ANOTHER v. PUNJAB NATIONAL BANK AND ANOTHER — Punjab & Haryana High Court (2019-07-25)