RAKESH KUMAR JAIN,. ASHOK KUMAR VERMA

313 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• M/S A.K. BHOKAR AND COMPANY v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2020-09-30)
• BHUPENDER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-09-28)
• PEOPLE WELFARE SOCIETY v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-09-28)
• HIMANSHU JAIN v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-09-28)
• SEEMA RANI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-09-28)
• ROHIT KUMAR AGGARWAL v. UNION OF INDIA AND ANR — Punjab & Haryana High Court (2020-09-28)
• RAM GOPAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-09-22)
• CHARANJIT JAWA v. PUNJAB STATE ETC. — Punjab & Haryana High Court (2020-09-22)
• BAWA INDUSTRIES PVT LTD v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-09-22)
• BISHAMBER DASS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-09-22)