RAKESH KUMAR JAIN,. ARUN KUMAR TYAGI

496 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• KULDEEP SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-03-06)
• PUNJAB AND HARYANA HIGH COURT AND ANOTHER v. BASDEV BANSAL — Punjab & Haryana High Court (2020-03-06)
• DR VIKRAM MEHRA AND ANR v. DEBTS RECOVERY TRIBUNAL I CHANDIGARH AND ORS — Punjab & Haryana High Court (2020-01-07)
• SARIKA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-01-07)
• M/S MADAAN TRADERS AND ORS v. STATE BANK OF INDIA — Punjab & Haryana High Court (2019-10-24)
• AMITA SINGLA AND ANOTHER v. ANDHRA BANK AND OTHERS — Punjab & Haryana High Court (2019-10-24)
• BALDEV SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-10-24)
• RAJBIR AND OTHER v. BANK OF BARODA AND OTHERS — Punjab & Haryana High Court (2019-10-24)
• M/S MGM INFRA DEVELOPMENT SOLUTION PVT. LTD v. BANK OF MAHARASHTRA AND ORS — Punjab & Haryana High Court (2019-10-24)
• PUNJAB NATIONAL BANK v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-10-24)