RAKESH KUMAR JAIN,. ALKA SARIN

50 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• GRAM PANCHAYAT OF VILLAGE BAKHLI THR ITS AUTHORIZED PANCH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-02-03)
• IMAMDIN v. JOINT DEVELOPMENT COMMISSIONER PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-02-03)
• RAVINDER SINGH v. PUNJAB STATE ELECTRICITY BOARD NOW PUNJAB STATE TRANSMISSION CORPORATION LTD PATIALA AND ORS — Punjab & Haryana High Court (2020-02-03)
• RAFIQUE & ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-02-03)
• JAGTAR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-02-03)
• SUDESH KUMAR AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-02-03)
• RAJESH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-02-03)
• RAVISH TREHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-01-20)
• OM PARKASH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2020-01-20)
• NARENDER AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-01-20)