RAKESH KUMAR JAIN,. A.K. SIKRI

1,357 recorded High Court judgment(s) · 2003–2022

Courts

Disposal nature

Recent judgments

• KUSUM DEVI AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-11-21)
• JAI BHAGWAN AND OTHERS v. MAM CHAND — Punjab & Haryana High Court (2020-03-03)
• (O&M) RAJ BALA v. MAM CHAND AND OTHERS — Punjab & Haryana High Court (2020-03-03)
• JATINDER PAL KAUR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-08-08)
• SANGRUR IMPROVEMENT TRUST v. PRESIDENT, LAND ACQUISITION TRIBUNAL & ORS — Punjab & Haryana High Court (2017-07-21)
• SANGRUR IMPROVEMENT TRUST v. PRESIDENT LAND ACQUISITION TRIBUNAL & ORS — Punjab & Haryana High Court (2017-07-21)
• GAURAV SINGH SISODIA AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2014-12-11)
• VOLUNTARY HEALTH ASSOCATION OF PUNJAB (VHAP) v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2014-04-29)
• ARUN KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2014-03-14)
• JATINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-07-15)