RAKESH KUMAR JAIN

20,322 recorded High Court judgment(s) · 1991–2024

Courts

Disposal nature

Recent judgments

• MALAGHAR SINGH v. RAJU — Punjab & Haryana High Court (2024-12-17)
• RAMESH CHAND v. STATE OF HARYANA — Punjab & Haryana High Court (2023-12-12)
• SURJIT KAUR v. RAVINDER KUMAR @ RAVINDER KATARIA AND ORS. — Punjab & Haryana High Court (2023-11-06)
• HARPAL KAUR AND ORS. v. UOI — Punjab & Haryana High Court (2023-08-04)
• (O&M) BHAGAT SINGH v. BALIHAR SINGH. — Punjab & Haryana High Court (2020-02-19)
• SURINDER KAUR v. GENERAL PUBLIC AND ORS. — Punjab & Haryana High Court (2020-01-15)
• DEPUTY CHIEF ENGINEER, CONS.-II NORTHERN RLY.CHD. v. BALDEEP SINGH AND ORS. — Punjab & Haryana High Court (2019-12-07)
• DEPUTY CHIEF ENGINEER, CONS.-II NORTHERN RLY.CHD. v. BHAGAT SINGH AND ORS. — Punjab & Haryana High Court (2019-12-07)
• DEPUTY CHIEF ENGINEER, CONS.-II NORTHERN RLY.CHD. v. SWARAN SINGH & ORS. — Punjab & Haryana High Court (2019-12-07)
• DEPUTY CHIEF ENGINEER, CONS.-II NORTHERN RLY.CHD. v. SARWAN SINGH AND ORS. — Punjab & Haryana High Court (2019-12-07)