RAKESH KUMAR,J. UMA DEVI
110 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 110 |
Disposal nature
| DISPOSED OF NO COSTS | 41 |
| WITHDRAWN | 32 |
| DISMISSED AS NOT PRESSED | 11 |
| DISMISSED | 10 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISPOSED OF AS NOT PRESSED | 4 |
| ALLOWED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- T. Srinivas, v. The Registrar (Vigilance) — Andhra Pradesh High Court (2020-12-23)
- K Srinivasa Rao, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-12-23)
- Yethapu Chenna Krishna Reddy, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-12-21)
- Pothu Depthi Reddy v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-12-18)
- Pujari Ravinarayana Panda, (Hindu) v. The Govt of A.P., — Andhra Pradesh High Court (2020-12-16)
- P. Hema Madhuri v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-12-14)
- Kommu Vijaya Raju, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2020-11-20)
- Barigala Saroja v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-11-19)
- Dasa Kavitha, v. The State of A.P, — Andhra Pradesh High Court (2020-11-19)
- Gavirineni Satyavani, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-11-18)
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