RAKESH KUMAR GARG,. JASBIR SINGH

382 recorded High Court judgment(s) · 1991–2024

Courts

Disposal nature

Recent judgments

• (O&M) CHAND KAUR v. MEHAR KAUR ETC. — Punjab & Haryana High Court (2024-03-20)
• SIRSA ADARSH COOPERATIVE HOUSE BUILDING SOCIETY v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2017-03-02)
• VIVEK COOP. HOUSE BUILDING SOCIETY LTD. v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2016-09-16)
• GENERAL MANAGER, HARYANA ROADWAYS v. SUBHASH CHANDER AND ORS. — Punjab & Haryana High Court (2016-05-06)
• KARAN DEV v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-11-04)
• JAI CHAND v. STATE OF HY. — Punjab & Haryana High Court (2015-07-15)
• ROSHAN LAL DHANDA AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-07-15)
• HARYANA SEEDS DEVELOPMENT CORPORATION v. PRESIDING OFFICER AND ANOTHER — Punjab & Haryana High Court (2014-11-13)
• JAI SINGH AND ORS v. MAHARISHI DAYANAND UNIV AND ORS — Punjab & Haryana High Court (2014-01-21)
• MANORMA DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2011-11-02)