RAKESH KUMAR GARG,. ADARSH KUMAR GOEL

26 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• CIT HARYANA ROHTAK v. PORRITTS & SPENCER(ASIA)LTD,FA — Punjab & Haryana High Court (2008-09-16)
• C.I.T., ROHTAK v. ]/S.PORRITS & SPENCER (ASIA) LTD. — Punjab & Haryana High Court (2008-09-16)
• BALKAR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-08-25)
• BHAG RAM & ORS. v. FOOD CORP. OF INDIA & ORS. — Punjab & Haryana High Court (2008-08-21)
• KELA DEVI v. HARYANA STATE SUPPLY AND MARKETING AND ORS. — Punjab & Haryana High Court (2008-08-20)
• SUKHWANT SINGH v. CENTRAL WAREHOUSING CORP. AND ORS. — Punjab & Haryana High Court (2008-08-20)
• MANI RAM v. D.H.B.V.N. AND ANR. — Punjab & Haryana High Court (2008-08-19)
• VIKAS SACHDEVA v. PUNJAB NATIONAL BANK AND ORS. — Punjab & Haryana High Court (2008-08-18)
• SURENDERA KUMAR v. MAHENDERGARH CENTRAL COOP. BANK LTD. ETC — Punjab & Haryana High Court (2008-08-18)
• RAI SINGH & ANR. v. KURUKSHETRA UNIVERSITY, KURUKSHETRA — Punjab & Haryana High Court (2008-08-18)