RAKESH KUMAR GARG

13,019 recorded High Court judgment(s) · 1990–2025

Courts

Disposal nature

Recent judgments

• SURESH KUMAR SINGAL v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2025-12-23)
• BALWANT KAUR AND ORS. v. RAJESH KUMAR AND ORS. — Punjab & Haryana High Court (2024-11-11)
• (O&M)PHOOL CHAND AND ORS. v. DULI CHAND AND ORS. (DECIDED CASE) — Punjab & Haryana High Court (2024-10-24)
• (O&M) KARNAIL SINGH ETC. v. MEHAR SINGH — Punjab & Haryana High Court (2024-10-18)
• SITARA BEGUM AND ORS. v. SHARIF AND ORS. — Punjab & Haryana High Court (2024-09-11)
• MEERA SHARMA AND ORS. v. UTTAM SINGH AND ORS. — Punjab & Haryana High Court (2024-05-21)
• POONAM AND ORS. v. RANVIR SINGH AND ORS. — Punjab & Haryana High Court (2024-04-20)
• SMT. TAJJAN v. WALLU — Punjab & Haryana High Court (2024-02-28)
• BABITTA RANI AND ORS. v. OM PARKASH AND ORS. — Punjab & Haryana High Court (2024-02-26)
• (O&M) RANA SANGRAM SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-01-18)