RAKESH KUMAR,. ARVIND SRIVASTAVA

197 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• Sanjay Sharma v. The State Of Bihar — Patna High Court (2019-05-17)
• Arjun Sao and Ors. v. The State Of Bihar — Patna High Court (2019-05-15)
• Md. Kudrish v. The State Of Bihar — Patna High Court (2019-05-15)
• Pradeep Kumar @ Guddu @ Pappu v. The State Of Bihar — Patna High Court (2019-05-15)
• Diwali Paswan v. The State Of Bihar — Patna High Court (2019-05-01)
• Amit Sah v. The State Of Bihar — Patna High Court (2019-04-17)
• Sipahi Mahto v. The State Of Bihar — Patna High Court (2019-03-12)
• Bigan Kumar Mahto v. The State Of Bihar — Patna High Court (2019-03-12)
• Md. Farooque v. The State Of Bihar — Patna High Court (2018-12-21)
• Manish Kumar @ Kintu Kumar v. The State Of Bihar — Patna High Court (2018-12-20)