RAKESH KUMAR,. ANJANI KUMAR SHARAN

160 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• Manoj Kumar v. The State of Bihar — Patna High Court (2019-10-25)
• Jitendra Kumar Singh v. The State of Bihar — Patna High Court (2019-10-25)
• Amrit Mandal v. The State Of Bihar — Patna High Court (2019-10-25)
• M/s Maa Saraswati Agro Chemicals v. The State Of Bihar and Anr — Patna High Court (2019-10-24)
• Shyam Sunder Jha v. The State of Bihar — Patna High Court (2019-10-24)
• M/s. Krishi Vikash Kendra v. The State Of Bihar and Anr — Patna High Court (2019-10-24)
• Sunil Kumar v. The State of Bihar — Patna High Court (2019-10-24)
• M/s Krishna Avtar Gupta v. The State Of Bihar and Anr — Patna High Court (2019-10-24)
• Kuldip Mahto v. The State of Bihar — Patna High Court (2019-10-24)
• Nishant Kumar v. The State of Bihar — Patna High Court (2019-10-24)