RAKESH KUMAR,. ANIL KUMAR SINHA

40 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• Ranjeet Singh @ Ranjeet v. The State Of Bihar — Patna High Court (2019-09-25)
• Yogendra Pathak and Ors v. The State Of Bihar — Patna High Court (2019-08-20)
• RAM VILAS PATHAK @ SUDAMA PATHAK @ RAM VELAS PATHAK v. The State Of Bihar — Patna High Court (2019-08-20)
• SHASHI KANT SHUKLA v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY,DEPTT OF HOME, GOVT. OF BIHAR, PATNA — Patna High Court (2019-06-19)
• KRISHNA MENAN MAHARAJ v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT. OF HOME ( POLICE ), BIHAR PATNA — Patna High Court (2019-06-18)
• MD. NASIR AHMAD @ Lal v. THE STATE OF BIHAR, THROUGH THE HOME DEPARTMENT GOVT. OF BIHAR — Patna High Court (2019-06-18)
• BACHU LOHANI @ BUCHU LOHANI @ SHRAWAN KUMAR LOHANI v. The State of Bihar — Patna High Court (2019-06-18)
• SUMAN KUMAR v. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HOME DEPT.GOVT. OF BIHAR,PATNA — Patna High Court (2019-06-17)
• MUNNI SHUKLA v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT OF HOME, GOVT. OF BIHAR, PATNA — Patna High Court (2019-06-17)
• PRABHUNATH SINGH v. THE STATE OF BIHAR, THROUGH THE PRINCIPAL HOME SECTT. HOME DEPTT., GOVT.OF BIHAR , Patna — Patna High Court (2019-06-17)