RAKESH KUMAR,A V SESHA SAI
93 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 93 |
Disposal nature
| DISPOSED OF NO COSTS | 35 |
| WITHDRAWN | 14 |
| DISMISSED | 13 |
| ALLOWED NO COSTS | 13 |
| DISMISSED FOR DEFAULT | 8 |
| CLOSED NO COSTS | 5 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- Paritala Syam Kumar, v. Gali Venugopal Naidu, — Andhra Pradesh High Court (2020-02-29)
- M/s MULTI TECH CONSTRUCTIONS v. THE COMMISSIONER OF CENTRAL TAX, VISAKHAPATNAM — Andhra Pradesh High Court (2019-12-26)
- Sri. Naval Kishore Khaitan, v. The Principal Commissioner of Income Tax — Andhra Pradesh High Court (2019-12-24)
- Gudipati Sanjeeva Reddy, v. Punjab National Bank, — Andhra Pradesh High Court (2019-12-21)
- MRS. SUNITA NASHINE, v. The Additional Commissioner of Customs, — Andhra Pradesh High Court (2019-12-21)
- Mrs. LATA MASKE, v. The Additional Commissioner of Customs, — Andhra Pradesh High Court (2019-12-21)
- APEX INSTITUTE OF ENGLISH v. THE COMMISSIONER — Andhra Pradesh High Court (2019-12-21)
- M/s.Shrey Electro Sales Private Limited, v. The Commercial Tax Officer, (Now Assistant Commissioner (ST) — Andhra Pradesh High Court (2019-12-20)
- GujjarlapudiYesudas v. Syndicate Bank — Andhra Pradesh High Court (2019-12-20)
- M/s. Satya Parvathi Constructions v. THE COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2019-12-20)
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