RAKESH KUMAR

246 recorded High Court judgment(s) · 2019–2020

Courts

Andhra Pradesh High Court

246

DISPOSED OF NO COSTS	92
DISMISSED AS INFRUCTUOUS	56
DISMISSED FOR DEFAULT	19
WITHDRAWN	19
DISMISSED AS NOT PRESSED	18
DISMISSED AS NON PROSECUTION	15
DISMISSED	14
ALLOWED NO COSTS	7

Jetti Govindu, v. Jetti Naga Venkata Lakshmi AT Narmada, — Andhra Pradesh High Court (2020-12-10)
PONUGETI GURAVANJANEYA REDDY AND ANOTHER v. STATE OF AP., AND ANOTHER — Andhra Pradesh High Court (2020-12-10)
JAGAN RAJA, v. THE STATE OF AP REP BY ITS PP HYD., AND ANOTHER, — Andhra Pradesh High Court (2020-12-10)
IMALLA ZERUBABEL, GUNTUR DT. AND 2 OTHERS v. STATE OF AP., REP. BY P.P., HYD AND ANR — Andhra Pradesh High Court (2020-12-10)
SMT KONDETI PARVATHAMMA AND 2 OTHERS v. THE STATE OF A.P. AND ANOTHER — Andhra Pradesh High Court (2020-11-23)
KALLURU JOJI REDDY AND 2 OTHRS v. THE STATE OF AP., REP BY ITS P.P AND ANOTHERS — Andhra Pradesh High Court (2020-11-23)
CHINTHAMEKULA CHANDRAYUDU AND 6 OTHERS v. THE STATE OF A.P. AND ANOTHER — Andhra Pradesh High Court (2020-11-23)
MANGALI RAMA DEVI v. THE STATE OF A.P. AND ANOTHER — Andhra Pradesh High Court (2020-11-23)
Ede Venkateswara Rao, v. Ede Padmavati, — Andhra Pradesh High Court (2020-11-23)
POOSARAPU SESHU KUMAR v. THE STATE OF A.P. AND ANOTHER — Andhra Pradesh High Court (2020-11-23)