LexRAKESH KUMAR
19,665 recorded High Court judgment(s) · 2009–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 19665 |
Disposal nature
| DISMISSED | 4637 |
| DISPOSED | 4007 |
| BAIL GRANTED | 2885 |
| ALLOWED | 2608 |
| D.F.D. FOR NON APPEARANCE | 2557 |
| WITHDRAWN | 2129 |
| DISPOSAL BCZ FILE SHIFTED TO TRIBUNAL | 422 |
| REJECTED | 263 |
Recent judgments
- Nirdhan Kapoor v. The Government of India — Patna High Court (2019-09-02)
- Ram Vinod Singh v. The State Of Bihar Through Sri R. K. Mahajan, Commissioner Cum Secretary, Department Of Human Resou — Patna High Court (2019-08-28)
- MONU @ MONU KUMAR v. The State of Bihar — Patna High Court (2019-08-28)
- Kaushal Kishore Prasad v. M/s Asiatic Oxygen And Acety Lene Co. Ltd. Phulwaria Barauni, Through Its Assistant Branch Manager — Patna High Court (2019-08-28)
- Satendra Narayan Singh @ Satendra Prasad v. The State Of Bihar and Ors — Patna High Court (2019-08-28)
- SATYA SHARMA v. THE STATE OF BIHAR — Patna High Court (2019-08-28)
- Pawan Kumar Saw v. The State Of Bihar and Ors — Patna High Court (2019-08-21)
- Ajay Kumar and Anr v. The State Of Bihar and Ors — Patna High Court (2019-08-21)
- VINAY KUMAR RAI @ VINAY KUMAR RAY v. The State of Bihar — Patna High Court (2019-08-21)
- DHARMENDRA CHAURASIYA v. The State of Bihar — Patna High Court (2019-08-21)