LexRAJUL BHARGAVA
8,642 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 8642 |
Disposal nature
| Allowed/Partly Allowed on merits | 4363 |
| Disposed off/Decided on merits | 1716 |
| Dismissed on merits | 1631 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 869 |
| Cases not falling above | 31 |
| Reference Disposed off | 12 |
| (unspecified) | 9 |
| Decided in terms of compromise | 7 |
Recent judgments
- SHER KHAN v. State of U.P. AND ANOTHER — Allahabad High Court (2020-11-17)
- SMT. KALPANA DWIVEDI v. State of U.P. AND ANOTHER — Allahabad High Court (2020-11-17)
- RAM NARAYAN CHAURASIYA v. State of U.P. — Allahabad High Court (2020-04-10)
- LALU YADAV v. State of U.P. — Allahabad High Court (2020-03-18)
- RAJPAL SINGH v. State of U.P. AND ANR. — Allahabad High Court (2020-03-18)
- PARVEJ RASUL @ CHAND KHAN v. STATE OF U.P. — Allahabad High Court (2020-03-18)
- RAM SWAROOP AND ANOTHER v. State of U.P. — Allahabad High Court (2020-03-18)
- ANUP KUMAR @ ARVIND AND 2 ORS v. STATE OF U.P. — Allahabad High Court (2020-03-18)
- SMT. SANGITA v. State of U.P. — Allahabad High Court (2020-03-18)
- SONU SINGH v. STATE OF U.P. — Allahabad High Court (2020-03-18)