RAJNISH KUMAR,ZAFEER AHMAD

983 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

983

Dismissed on merits/Rejected	522
Disposed off/Decided on merits	127
DISMISSED AS NOT PRESSED	126
Dismiss other than merit(DD/Non Prosec./Abated)	116
DISMISSED AS INFRUCTUOUS	61
DISMISSED AS WITHDRAWN	13
Allowed/Partly Allowed on merits/Granted	11
Consigned to Record	7

STATE OF U.P. v. MOHD. SALEEM S/O ABDUL JABBAR P.S. HAIDERABAD and ORS. — Allahabad High Court (2025-12-17)
STATE OF U.P. v. SHAREEF and ORS. — Allahabad High Court (2025-12-17)
MOHAMMAD ASLAM v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-15)
SANTOSH YADAV ALIAS ISMAIL @ MOHD. ADIL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. DISTRICT LKO. AND 3 OTHERS — Allahabad High Court (2025-12-12)
PHOOL CHANDRA AND 2 ORS. v. STATE OF U.P. — Allahabad High Court (2025-12-12)
SANTOSH CHANDRA BATHAM v. STATE OF U.P. THRU. ADDL. CHIEF SECY. GOVT. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-12-12)
KAMLESH KUMAR SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-12-12)
SUMAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 2 OTHERS — Allahabad High Court (2025-12-12)
STATE v. RAM BALAK and 2 OTHERS — Allahabad High Court (2025-12-12)
ANWAR v. STATE OF U.P. — Allahabad High Court (2025-12-12)