RAJNISH KUMAR,SAURABH LAVANIA

22 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	8
DISMISSED AS NOT PRESSED	8
Dismissed on merits/Rejected	4
DISMISSED AS INFRUCTUOUS	1
DISMISSED AS WITHDRAWN	1

ATUL TIWARI v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-09-16)
SHIVA @ SHIVAM v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND 3OTHERS — Allahabad High Court (2025-09-16)
MOHD. BILAL v. U.O.I. THRU. SECY. MINISTRY OF HOME AFFAIRS NEW DELHI AND 5 OTHERS — Allahabad High Court (2025-09-16)
PRIYANKA DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-16)
DASHRATH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-09-16)
ANUJ v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LUCKNOW AND OTHERS — Allahabad High Court (2025-09-16)
ANJALI BHARTI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. LKO. AND 4 OTHERS — Allahabad High Court (2025-09-16)
SANJAY PATEL v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND 2 OTHERS — Allahabad High Court (2025-09-16)
PARVEJ ALAM v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-16)
MOHD. FAISAL v. STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2025-09-16)