LexRAJNISH KUMAR,RAJEEV SINGH
487 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 487 |
Disposal nature
| Disposed off/Decided on merits | 271 |
| DISMISSED AS NOT PRESSED | 90 |
| Dismissed on merits/Rejected | 76 |
| DISMISSED AS INFRUCTUOUS | 16 |
| DISMISSED AS WITHDRAWN | 9 |
| Allowed/Partly Allowed on merits/Granted | 9 |
| Consigned to Record | 8 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
Recent judgments
- STATE OF U.P. v. PREMCHANDRA @ PAPPU DIXIT — Allahabad High Court (2025-11-18)
- PREM CHAND @ PAPPU DIXIT v. STATE OF U.P. and ANR. — Allahabad High Court (2025-11-18)
- BRIJRAJ @ VIJAY v. STATE OF U.P. — Allahabad High Court (2025-11-18)
- KUSMA DEVI AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-09-26)
- VIJAY KUMAR PANDEY v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-09-26)
- SANTOSH KUMAR MAURYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AFFAIRS LKO. AND 3 OTHERS — Allahabad High Court (2025-09-26)
- KOMAL @ KOMAL SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-09-26)
- NEERAJ KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-26)
- SEEMA DEVI AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-26)
- Raksharam @ Achche Ram v. State of U.P. thru Principal Secretary/ Addl. Chief Secreatry, Home Deptt. and 3 others — Allahabad High Court (2025-09-26)