RAJNISH KUMAR,RAJEEV BHARTI

76 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Dismissed on merits/Rejected	50
Dismiss other than merit(DD/Non Prosec./Abated)	17
DISMISSED AS NOT PRESSED	8
Disposed off/Decided on merits	1

DIKSHA DIXIT AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-11-19)
ASHOK KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HOME GOVT. OF U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-11-19)
RAJ KUMAR v. STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. HOME DEPTT. AND 3 OTHERS — Allahabad High Court (2025-11-19)
RAHUL VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 3 OTHERS — Allahabad High Court (2025-11-19)
AMARDEEP AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-19)
SURAJ SONI AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-11-19)
SMT. GAYA KUMARI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-19)
MOHD. ISHRAFIL ALIAS GOLU AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. U.P. GOVT. LKO. AND OTHERS — Allahabad High Court (2025-11-19)
DIPAK v. STATE OF U.P. THRU. SECY. DEPTT. HOME SECY. LKO. AND 6 OTHERS — Allahabad High Court (2025-11-19)
DIPA SINGH v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-11-19)