LexRAJNISH KUMAR,BABITA RANI
41 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 41 |
Disposal nature
| Disposed off/Decided on merits | 27 |
| DISMISSED AS NOT PRESSED | 11 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| Dismissed on merits/Rejected | 1 |
Recent judgments
- SABHAJEET YADAV v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2026-04-08)
- MADHAV RAM KURMI AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2025-12-19)
- ARUSHI MAURYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-19)
- MANJU @ MANJU DEVI AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND OTHERS — Allahabad High Court (2025-12-19)
- ASHISH TIWARI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-12-19)
- ANUSHKA CHAURASIYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-19)
- SWATI PAL AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2025-12-19)
- ASHISH TIWARI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-19)
- ROSHAN @ ROSHAN ALI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO AND ANOTHER — Allahabad High Court (2025-12-19)
- GEETA YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-12-19)