RAJNISH KUMAR

7,119 recorded High Court judgment(s) · 2019–2025

Courts

Allahabad High Court

7119

Dismiss other than merit(DD/Non Prosec./Abated)	2392
Dismissed on merits/Rejected	2033
Disposed off/Decided on merits	1189
DISMISSED AS NOT PRESSED	734
DISMISSED AS INFRUCTUOUS	329
Allowed/Partly Allowed on merits/Granted	322
DISMISSED AS WITHDRAWN	77
Consigned to Record	29

MANENDRA KUMAR v. STATE OF U.P. THRU. ITS PRIN. SECY. MEDICAL AND HEALTH LKO. AND 2 OTHERS — Allahabad High Court (2025-12-05)
BHAGWAN DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2025-11-13)
MD. (MOHD.) AFZAL KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-09-25)
BINDU SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-09-25)
DAYARAM AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-09-25)
ONKAR AGRAHARI AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-09-25)
RIYASAT ALI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-09-25)
RAMGOPAL v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME AND ANOTHER — Allahabad High Court (2025-09-25)
SHIVAM DUBEY AND 4 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-09-25)
SANJAY SINGH ALIAS SANJAY SINGH YADAV v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2025-09-25)