RAJNISH BHATNAGAR

867 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• AMARJEET KAUR v. NARPAL SINGH — Delhi High Court (2024-10-21)
• KAMAL SINGH ALIAS KAMAL SINGH RAWAT v. JAI KUMAR SHARMA & ANR. — Delhi High Court (2024-07-03)
• AKASH MISHRA v. SHIVAM BHAGAT — Delhi High Court (2024-07-02)
• AKASH MISHRA v. SHIVAM BHAGAT — Delhi High Court (2024-07-02)
• NANDU RAM (SINCE DECEASED) THROUGH HIS LRS & ORS v. SH SOHAN SINGH & ORS. — Delhi High Court (2024-07-02)
• ATS INFRASTRUCTURE LIMITED & ORS. v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2024-07-01)
• ATS REAL ESTATE BUILDERS PRIVATE LIMITED v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2024-07-01)
• ATS INFRASTRUCTURE LIMITED & ORS. v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2024-07-01)
• ARIF v. STATE — Delhi High Court (2024-05-29)
• PARDEEP & ORS. v. THE STATE GOVT OF NCT DELHI & ANR. — Delhi High Court (2024-05-29)