RAJNESH OSWAL, . SANJAY PARIHAR

32 recorded High Court judgment(s) · 2025–2026

Courts

High Court of J&K and Ladakh

Disposed Off	19
Dismised	6
DISMISSED FOR NON PROSECUTION	5
Dismissed as Infractuous	1
Disposed Off as Withdrawn	1

FEROZ AHMAD KHAN AND ANOTHER v. JAMMU AND KASHMIR BANK LIMITED AND OTHERS — High Court of J&K and Ladakh (2026-06-06)
SYED ISHRAT HUSSAIN v. JAMMU AND KASHMIR BANK AND OTHERS — High Court of J&K and Ladakh (2026-06-04)
UNION TERRITORY THROUGH POLICE STATION CHARARISHARIEF (POLICE / HOME) v. UMAR AHAD NENGROO — High Court of J&K and Ladakh (2026-06-04)
UNION TERRITORY OF J AND K AND ORS. (ACCOUNTANT GENERAL) v. MEHRAJ UD DIN AND ORS. — High Court of J&K and Ladakh (2026-06-04)
MOHD ANWAR MAPNOO v. UNION TERRITORY OF J AND K AND OTHERS (REVENUE) — High Court of J&K and Ladakh (2026-06-04)
SHAHBAB REHBAR KHAN AND OTHERS v. UNION TERRITORY OF J AND K AND OTHERS (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2026-06-04)
UNION TERRITORY OF J AND K AND ANR. (HOME) v. JAVID AHMAD NAJAR ALIAS GHAZI JAVID — High Court of J&K and Ladakh (2026-06-03)
MAYASAR AHMAD WANI v. SHRI ALOK KUMAR AND ORS (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2026-06-03)
SALEEM AIJAZ LONE v. SHRI ALOK KUMAR AND ORS (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2026-06-03)
UNION TERRITORY OF J AND K AND OTHERS (HOUSING AND URBAN DEVELOPMENT) v. GHULAM MOHAMMAD MALIK — High Court of J&K and Ladakh (2026-06-03)