RAJNESH OSWAL, . RAJESH SEKHRI

222 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• RAJU CHOWDARY v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2026-05-30)
• WASIQ RASOOL MALIK AND ANR. v. STATE TH.MEDICAL EDUCATION AND ORS. — High Court of J&K and Ladakh (2026-03-12)
• DR.ARUN SHARMA AND ORS. v. STATE TH.MEDICAL EDUCATION AND ORS. — High Court of J&K and Ladakh (2026-03-12)
• UT OF J AND K COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT AND OTHERS v. SARFARAZ AHMED — High Court of J&K and Ladakh (2026-03-12)
• PARMA NAND AND OTHERS v. ADDITIONAL DEPUTY COMMISSIONER UDHAMPUR AND ANOTHER — High Court of J&K and Ladakh (2025-09-29)
• MANIK DUTT v. UNION OF INDIA TH COMMISSIONER SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYSI AND OTHERS — High Court of J&K and Ladakh (2025-09-29)
• M/S PARSHOTAM ELECTRONICS THROUGH ITS PROPRIETOR PARSHOTAM KUMAR GUPTA v. UT OF J AND K THROUGH COMMISSIONER SECRETARY TO GOVT FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-09-29)
• ANTRIKSH SHARMA v. JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION TH ITS SECRETARY AND ANOTHER — High Court of J&K and Ladakh (2025-09-29)
• ASIF AMAN v. SHALEEN KABRA COMMISSIONER SECRETARY JAL SHAKTI DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-09-26)
• UT of Jammu and Kashmir and Ors v. Asif Aman — High Court of J&K and Ladakh (2025-09-26)