RAJNESH OSWAL, . RAHUL BHARTI

68 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

Disposed Off	31
Dismised	13
DISMISSED FOR NON PROSECUTION	7
Disposed Off as Withdrawn	5
Dismissed as Withdrawn	4
Dismissed	4
Dismissed as Infractuous	2
Dismissed for Non Prosecution	2

RKR PARTNERSHIP FIRM THROUGH ITS PARTNER RAJNEESH JAMWAL v. DETAILING DEVILS INDIA PVT LTD THROUGHITS DIRECTOR RAJAT AHOOJA — High Court of J&K and Ladakh (2026-06-04)
UNION OF INDIA TH CHIEF ENGINEEER UDHAMPUR ZONE AND ANR v. SEW ENGINEERING WORKS PVT LTD — High Court of J&K and Ladakh (2026-05-22)
ARUN BAKSHI v. PATEL ENGINEERING LTD., MUMBAI AND ANOTHER — High Court of J&K and Ladakh (2026-05-15)
M/S BHATIA BUILDERS AND CONTRACTORS GANDHI NAGAR JAMMU TH AMAN BHATIA v. U T OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2026-05-15)
KANTA DEVI v. UNION OF INDIA TH SECRETARY MINISTRY OF PETROLEUM AND OTHERS. — High Court of J&K and Ladakh (2026-05-15)
SHRI MATA VAISHNO DEVI SHRINE BOARD KATRA v. M/S GIRDHARI LAL PARIHAR CONTRACTOR — High Court of J&K and Ladakh (2026-05-08)
VIJAY KUMAR v. CH. CHARAN SINGH AND OTHERS — High Court of J&K and Ladakh (2026-04-24)
KARTAR UPKAR ASSOCIATES TH THAKUR ASHWANI SINGH v. BHARTI AIRTEL LTD TH SECRETARY, NEW DELHI AND ANOTHER — High Court of J&K and Ladakh (2026-04-10)
M/S HSL ENTERPRISES TH S HARVINDER SINGH v. M/S THERMAX LTD. PUNE AND OTHERS — High Court of J&K and Ladakh (2026-04-10)
Union of India v. k k enterprises — High Court of J&K and Ladakh (2026-02-06)