RAJNESH OSWAL, . PUNEET GUPTA

97 recorded High Court judgment(s) · 2022–2023

Courts

High Court of J&K and Ladakh

Disposed Off	51
Dismissed	32
Dismissed as Withdrawn	7
Dismissed as Infractuous	3
Dismissed for Non Prosecution	2
Transferred Outside State	1
Transferred to Central Administrative Tribunal, Jammu Bench	1

JAGDISH RAJ AND ORS. v. KARTAR SINGH BALWAL AND ORS. — High Court of J&K and Ladakh (2023-03-28)
STATE OF J AND K v. HAJI KALA AND ORS. — High Court of J&K and Ladakh (2023-03-28)
BUILDING OPERATION CONTROL AUTHORITY TH.ITS JOINT COMM. v. KULDEEP KUMAR — High Court of J&K and Ladakh (2023-03-28)
SONEETA KUMARI LIDOO LIDOO v. UNION TERRITORY OF JAMMU AND KASHMIR TH EDUCATION DEPTT — High Court of J&K and Ladakh (2023-03-28)
MOHAMMAD ABAS v. STATE TH.SHO.P/S.CHATROO — High Court of J&K and Ladakh (2023-03-28)
SHOKET MAHMOOD CHOWDRY v. STATE TH.MEDICAL EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2023-02-22)
NARESH KUMARI AND ORS. v. STATE TH.HEALTH DEPTT.AND ORS. — High Court of J&K and Ladakh (2023-02-22)
PARVATI DEVI AND OTHERS. v. UNION OF INDIA TH DEFENCE SECRETARY AND OTHERS. — High Court of J&K and Ladakh (2023-02-22)
SARDARNI DEEP KOUR AND OTHERS (LR's OF LATE S.SARWAN SINGH) v. UNION OF INDIA AND ORS. — High Court of J&K and Ladakh (2023-02-22)
GHARU RAM AND ORS. v. STATE TH.HOUSING AND URBAN DEVELOPMENT DEPTT.AND ORS. — High Court of J&K and Ladakh (2023-02-22)