RAJNESH OSWAL, . MOKSHA KHAJURIA KAZMI

39 recorded High Court judgment(s) · 2024–2025

Courts

High Court of J&K and Ladakh

Disposed Off	25
Dismised	7
Disposed Off as Withdrawn	5
DISMISSED FOR NON PROSECUTION	2

GHULAM AHMAD WANI v. UNION TERRITORY OF J AND K TH.COMMR/SECTY (REVENUE) AND OTHERS — High Court of J&K and Ladakh (2025-12-30)
TAHIR BIN AHMAD v. UNION TERRITORY THROUGH POLICE STATION CHADOORA AND ANR. (HOME) — High Court of J&K and Ladakh (2025-12-30)
GOUSIA JAN AND ORS v. UNION TERRITORY OF J AND K AND ORS (AGRICULTURE DEPARTMENT) — High Court of J&K and Ladakh (2025-08-21)
UNION TERRITORY OF J AND K AND ORS. (AGRICULTURE DEPARTMENT)(ch) v. MUDASIR QADIR AND ORS. — High Court of J&K and Ladakh (2025-08-21)
MUSHTAQ AHMAD WANI AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (AGRICULTURE DEPARTMENT) — High Court of J&K and Ladakh (2025-05-16)
MUSHTAQ AHMAD WANI AND ORS. v. UT OF J AND K(SSRB) AND ORS — High Court of J&K and Ladakh (2025-05-16)
MANZOOR AHMAD BHAT v. STATE OF J AND K AND ORS (FINANCE DEPARTMENT) — High Court of J&K and Ladakh (2024-04-03)
MOHAMMAD AMIIN KAWA v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2024-04-03)
IQBAL MUBARIK KHANYARI v. SHAZADA HUSSAIN AND OTHERS — High Court of J&K and Ladakh (2024-04-03)
WASIM SHAFI AND OTHERS (FOR FINAL HEARING) v. UNION TERRITORY OF J AND K AND OTHERS. (PUBLIC WORKS R AND B DEPARTMENT) (ch — High Court of J&K and Ladakh (2024-04-03)