RAJNESH OSWAL, . MOKSHA KHAJURIA KAZMI

29 recorded High Court judgment(s) · 2023–2025

Courts

High Court of J&K and Ladakh

Disposed Off	15
Dismissed	10
Dismissed for Non Prosecution	2
Dismissed as Withdrawn	1
Dismissed as Infractuous	1

MEHRAN ANJUM MIR v. JAMMU AND KASHMIR BANK LTD.IMAPIRED ASSESTS PORTFOLIO MANAGEMENT DEPARTMENT, JAMMU ANS ANOTHER. — High Court of J&K and Ladakh (2025-12-30)
UNION OF INDIA MINISTRY OF HOME AFFAIRS TH. SECRETARY TO GOVT. OF INDIA v. AMAN KUMAR — High Court of J&K and Ladakh (2025-12-30)
STATE OF J AND K THROUGH COMMISSIONER/SECRETARY TO GOVT. v. ZAHIED AHMED — High Court of J&K and Ladakh (2025-12-30)
MEENA TABASUM v. U T OF J AND K TH COMMISSIONER SECRETARY SOCIAL WELFARE DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-12-30)
LAL CHAND v. UNION OF INDIA TH MINISTRY OF DEFENCE NEW DELHI AND ANOTHER — High Court of J&K and Ladakh (2025-05-02)
WARAS HUSSAIN AND OTHERS v. U T OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT AND OTHERS — High Court of J&K and Ladakh (2024-05-29)
PANKAJ SHARMA AND ANR. v. STATE TH.P/S SATWARI — High Court of J&K and Ladakh (2024-02-21)
SURJEET PHOUNSA v. J AND K SERVICE SELECTION BOARD THROUGH ITS SECRETARY, — High Court of J&K and Ladakh (2023-12-08)
STATE TH.SHO.P/S.UDHAMPUR v. GHULAM QADIR — High Court of J&K and Ladakh (2023-11-21)
U.O.I. TH. D.G., C.R.P.F. AND ORS. v. MADAN LAL SHARMA — High Court of J&K and Ladakh (2023-11-21)