RAJNESH OSWAL, . MOHD YOUSUF WANI

89 recorded High Court judgment(s) · 2024–2025

Courts

High Court of J&K and Ladakh

Disposed Off	45
Dismised	29
DISMISSED FOR NON PROSECUTION	7
Disposed Off as Withdrawn	6
Dismissed as Infractuous	2

SHAHJEHAN RATHER AND ORS. v. UNION OF INDIA AND ORS. (INFORMATION AND BROADCASTING) — High Court of J&K and Ladakh (2025-12-26)
MUSHTAQ AMAD NAJAR AND ORS. v. J AND K SERVICE SELECTION BOARD AND ORS. ) — High Court of J&K and Ladakh (2025-07-10)
BURHAN DIN WANI v. UNION TERRITORY OF J AND K AND ANR. (HOME) — High Court of J&K and Ladakh (2025-05-31)
MOHAMMAD UMAR ULLAH RATHER v. STATE (NOW UT) OF J AND K AND ORS. (SCHOOL EDUCATION) — High Court of J&K and Ladakh (2025-05-31)
MOHAMMAD AMIN GANIE AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (FOREST DEPARTMENT) — High Court of J&K and Ladakh (2025-05-31)
UNION TERRITORY OF J AND K AND ORS. (PUBLIC WORKS / ROADS AND BUILDINGS) v. LATIEF KARIM AND ORS. — High Court of J&K and Ladakh (2025-05-15)
MST. AZI v. UNION TERRITORY OF J AND K AND ORS. (HOME) — High Court of J&K and Ladakh (2025-04-24)
MOHAMMAD SULAIMAN v. STATE OF J AND K AND ORS (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2025-04-24)
J AND K HORTICULTRAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED v. ABDUL RAZAK MALLA AND ORS. (AGRICULTURE PRODUCTION) — High Court of J&K and Ladakh (2025-04-24)
GHULAM NABI BHAT AND ORS. v. UNION TERRITORY OF J AND K (AGRARIAN REFORMS COMMISION) J AND K SRINAGAR AND ORS — High Court of J&K and Ladakh (2025-04-18)