RAJNESH OSWAL, . MOHAN LAL

78 recorded High Court judgment(s) · 2022–2023

Courts

High Court of J&K and Ladakh

Disposed Off	30
Dismised	30
Disposed Off as Withdrawn	8
DISMISSED FOR NON PROSECUTION	5
Dismissed as Infractuous	5

ABDUL MAJID KHAN v. UNION OF INDIA AND ORS. (CORPORATE AFFAIRS) — High Court of J&K and Ladakh (2023-09-19)
FAROOQ AHMAD NAIKOO AND ANOTHER v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2023-09-16)
MUZAMIL RIYAZ (MINOR) AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2023-09-16)
UT OF J AND K THROUGH FININCIAL COMMISSIONER(ACS) AND ORS (HOME DEPARTMENT) v. FAYAZ AH BANDAY S/O AB HAMID BANDAY — High Court of J&K and Ladakh (2023-09-15)
STATE OF J AND K AND ORS. (PUBLIC HEALTH ENGINEERING DEPARTMENT) v. BASHIR AHMAD MIR AND ORS. — High Court of J&K and Ladakh (2023-05-26)
TANVEER AHMAD MALIK v. UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2023-03-31)
REHANA RAJ AND OTHERS. v. SRINAGAR MUNICIPAL CORPORATION TROUGH ITS COMMISSIONER AND OTHERS. — High Court of J&K and Ladakh (2023-03-10)
SHABIR AHMAD KHANDAY AND ORS. v. STATE OF J AND K AND ORS. (PUBLIC HEALTH ENGINEERING DEPARTMENT) — High Court of J&K and Ladakh (2023-03-10)
MUSHTAQ AHMAD MALLA v. UNION TERRITOR OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2023-03-10)
ABDUL KHALIQ RATHER v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2023-03-10)