RAJNESH OSWAL

8,854 recorded High Court judgment(s) · 2020–2026

Courts

High Court of J&K and Ladakh

8854

Disposed Off	3862
Dismissed	1365
Transferred to Central Administrative Tribunal, Jammu Bench	683
Dismissed for Non Prosecution	627
Dismissed as Withdrawn	627
Dismissed as Infractuous	598
Dismised	433
DISMISSED FOR NON PROSECUTION	293

MOHAMMAD AKBAR KHAN v. SARMAND HAFEEZ AND ORS. (TOURISM DEPARTMENT) (SWP/661/2014) — High Court of J&K and Ladakh (2026-06-05)
ZAHIDA WALI v. B. K. SINGH AND ORS. (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2026-06-05)
REHANA MAQBOOL v. MEHNAZA AND ANR — High Court of J&K and Ladakh (2026-06-05)
GHULAM MOHAMMAD GANIE v. UNION TERRITORY OF J AND K AND ORS. (REVENUE) — High Court of J&K and Ladakh (2026-06-05)
IQRA NABI v. UNION TERRITORY OF J AND K AND ORS. (SOCIAL WELFARE) — High Court of J&K and Ladakh (2026-05-29)
HABIBULLAH TRANKOO v. SHALINDER KUMAR AND ANR. (AGRICULTURE PRODUCTION) — High Court of J&K and Ladakh (2026-05-29)
NOOR MOHAMMAD MAGRAY v. SHALIN KABRA AND ORS. (JAL SHAKTI / PHE) — High Court of J&K and Ladakh (2026-05-29)
MOHAMMAD AFZAL SHEIKH v. MANZOOR AHMAD BHAT (MUNICIPALITY) (WP(C)/899/2021) — High Court of J&K and Ladakh (2026-05-29)
KEWAL SHARMA v. UT OF J AND K TH SUPERINTENDENT DISTRICT JAIL AMBPHALLA, JAMMU AND ANOTHER — High Court of J&K and Ladakh (2026-05-29)
GHULAM MOHAMMAD DAR v. MANDEEP KAUR,COMMR/SECTY (HOUSING AND URBAN DEVELOPMENT) AND ORS — High Court of J&K and Ladakh (2026-05-29)