RAJNESH OSWAL

732 recorded High Court judgment(s) · 2021–2026

Courts

High Court of J&K and Ladakh

732

Disposed Off	445
Dismissed	129
Dismissed as Withdrawn	87
Dismissed as Infractuous	44
Dismissed for Non Prosecution	25
Disposed Off as Withdrawn	1
DISMISSED FOR NON PROSECUTION	1

NEELAM RAJ BAIGRA AND OTHERS v. VIKAS ANAND CHIEF ENGINEER JKPTCL JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-05-30)
M/S AQUATECH TH GURMIT SINGH JALANDHAR PUNJAB. v. THE JAMMU AND KASHMIR SPORTS COUNCIL TH ITS SECRETARY AND OTHERS. — High Court of J&K and Ladakh (2026-05-21)
REHMATULLAH TH YASMEENA TABASSUM v. UT OF J AND K TH COMMISSIONER SECRETARY HOME DEPT AND OTHERS — High Court of J&K and Ladakh (2026-05-21)
BAJ SINGH AND ORS. v. STATE TH.CHIEF SECY,AND ORS. — High Court of J&K and Ladakh (2026-05-20)
JAMMU AND KASHMIR BANK LTD TH CHAIRMAN AND OTHERS v. BASU MAGOTRA AND OTHERS — High Court of J&K and Ladakh (2026-05-20)
SIKINDLA DEVI v. KUMAR RAJEEV RANJAN, COMMISSIONER SECRETARY REVENUE DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-05-20)
JAMMU AND KASHMIR BANK LTD. TH ITS CHAIRMAN AND OTHERS v. TANU GUPTA — High Court of J&K and Ladakh (2026-05-20)
YOUNIS ALI v. UNION OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2026-05-20)
GOPAL CHAND v. U T OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2026-05-18)
RAJINDER SINGH v. HOME SECY.GOVT.OF INDIA AND ORS. — High Court of J&K and Ladakh (2026-05-14)